Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 5 in Civil Services (Departmental Examination), Punjab Rules, 2014 5. Secretary of the Examination Committee. - There shall be a Secretary, Examination Committee, who shall be appointed by the State Government.
