Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 4 in Orissa Government Vehicles (Control and Use) Rules, 1978

4. Administrative control of Government Vehicles.

- The vehicles attached to Administrative Departments and Heads of Departments, including their subordinate offices, shall be under the administrative control of Secretaries to Government and Heads of Departments concerned, respectively.