Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act] State of Bihar - Subsection Section 64(2)(b) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 (b)from claiming refund of any cess or tax paid by him in excess of amount due from him under any State law and the rules made thereunder.