Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 171] [Entire Act] State of Tamilnadu - Subsection Section 171(2) in Tamil Nadu Panchayats Act, 1994 (2)A duty shall also be levied in every Panchayat Village on certain transfers of property in accordance with the provisions of section 175.
