Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18A] [Entire Act] Union of India - Subsection Section 18A(6) in The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 (6)The committee shall meet at such times and places and observe such rules of procedure as may be specified by the Central Government.
