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State of Maharashtra - Section

Section 4 in The Maharashtra Housing and Area Development (Estate Management, Sale, Transfer and Exchange of Tenements) Regulations, 1981

4. [ Housing Schemes. [Regulation 4 was substituted by G. N. of 9.7.1992.]

- There may be different housing scheme based on reasonable classification as the Board may specify in the notice publish under Regulation 7 of these Regulations.]