Himachal Pradesh High Court
The Chief Executive Officer vs . Vishal Kumar on 1 April, 2022
Bench: Sabina, Satyen Vaidya
The Chief Executive Officer vs. Vishal Kumar .
CWP No. 1880 of 2022 01.04.2022 Present: Mr. Balram Sharma, Assistant Solicitor General of India for the petitioner.
At the request of learned Assistant Solicitor General of India, list after three weeks.
r to ( Sabina )
Judge
April 01, 2022 ( Satyen Vaidya )
(naveen) Judge
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