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[Cites 1, Cited by 1]

Himachal Pradesh High Court

The Chief Executive Officer vs . Vishal Kumar on 1 April, 2022

Bench: Sabina, Satyen Vaidya

The Chief Executive Officer vs. Vishal Kumar .

CWP No. 1880 of 2022 01.04.2022 Present: Mr. Balram Sharma, Assistant Solicitor General of India for the petitioner.

At the request of learned Assistant Solicitor General of India, list after three weeks.

                         r            to                     ( Sabina )
                                                               Judge

             April 01, 2022                           ( Satyen Vaidya )
                (naveen)                                    Judge








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