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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(1)(c) in West Bengal Protection of Interest of Depositors in Financial Establishments Act, 2013

(c)fails to render any specified service agreed against such deposit with intention of causing wrongful gain to one person or wrongful loss to another person; or