Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 7 in The Quality Of Service (Code Of Practice For Metering And Billing Accuracy) Regulation, 2006

7. Explanatory memorandum

.-This regulation contains at Annexure 2, an explanatory memorandum, which explains the background and reasons for its issuance.