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[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(2) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(2)The Pension Advisory Committee shall consist of not more than twenty-five members, excluding ex officio members, to represent the interests of employees’ associations, subscribers, commerce and industry, intermediaries, and organisations engaged in pension research.