Himachal Pradesh High Court
Rozi Sadana- vs . Union Of India- And Others on 20 July, 2022
Bench: Sabina, Satyen Vaidya
Rozi Sadana- vs. Union of India- and others CWP No.1286 of 2019 .
20.07.2022 Present: Mr. Karun Negi, Advocate on behalf of Mr. Anirudh Sharma, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1/ UOI.
Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta, Advocate, for respondent No.2.
Mr. Anil Jaswal, Additional Advocate General, for respondent No.3/State.
Mr. Dheeraj K. Vashista, Advocate, for respondent No.4.
Learned counsel for the petitioner seeks more time to file rejoinder.
List again on 29.11.2022.
( Sabina )
Judge
( Satyen Vaidya )
July 20, 2022 (KS) Judge
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