Andhra Pradesh High Court - Amravati
Moka Lakshmi vs The Narsapuram Municipality on 28 July, 2021
Author: D Ramesh
Bench: D Ramesh
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: W.P.No. 23884 of 2020 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
8. 28.07.2021 DR,J At request made on behalf of learned counsel for the petitioners to file rejoinder, post after ten (10) days finally.
______ DR, J ARR