Supreme Court - Daily Orders
Surya Kant Jaipuria vs Auduth Timblo on 10 September, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.34 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11666/2022
(Arising out of impugned final judgment and order dated 03-03-2022
in AUA No. 15/2019 passed by the High Court of Judicature at Bombay
at Goa)
SURYA KANT JAIPURIA & ORS. Petitioner(s)
VERSUS
AUDUTH TIMBLO & ORS. Respondent(s)
(IA No. 83262/2023 - STAY APPLICATION)
Date : 10-09-2024 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s)
Mr. Parag P. Tripathi, Adv.
Mr. H.l. Tiku, Sr. Adv.
Mr. Ravi Aggarwal, Adv.
Ms. Yashmeet Kaur, Adv.
Mr. Vikas Kumar, Adv.
Mr. Pranjal Shrivastava, Adv.
Mr. Manish Paliwal, Adv.
Mr. Rahul Regmi, Adv.
For M/S. Corporate Legal Partners, AOR
For Respondent(s)
Mr. Rafique A. Dada, Sr. Adv.
Mr. Gurudutt R. Mallya, Adv.
Ms. Anupama Dhurve, Adv.
For M/S. Mitter & Mitter Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 25th September, 2024 as a part-heard matter.
Signature Not Verified Digitally signed by Anita Malhotra Date: 2024.09.12 18:24:15 IST Reason: (ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER