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Supreme Court - Daily Orders

Surya Kant Jaipuria vs Auduth Timblo on 10 September, 2024

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.34                              COURT NO.6                 SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   11666/2022

     (Arising out of impugned final judgment and order dated 03-03-2022
     in AUA No. 15/2019 passed by the High Court of Judicature at Bombay
     at Goa)

     SURYA KANT JAIPURIA & ORS.                                          Petitioner(s)

                                                    VERSUS

     AUDUTH TIMBLO & ORS.                                                Respondent(s)

     (IA No. 83262/2023 - STAY APPLICATION)

     Date : 10-09-2024 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

     For Petitioner(s)
                                       Mr. Parag P. Tripathi, Adv.
                                       Mr. H.l. Tiku, Sr. Adv.
                                       Mr. Ravi Aggarwal, Adv.
                                       Ms. Yashmeet Kaur, Adv.
                                       Mr. Vikas Kumar, Adv.
                                       Mr. Pranjal Shrivastava, Adv.
                                       Mr. Manish Paliwal, Adv.
                                       Mr. Rahul Regmi, Adv.
                                       For M/S. Corporate Legal Partners, AOR

     For Respondent(s)
                                       Mr. Rafique A. Dada, Sr. Adv.
                                       Mr. Gurudutt R. Mallya, Adv.
                                       Ms. Anupama Dhurve, Adv.
                                       For M/S. Mitter & Mitter Co., AOR



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 25th September, 2024 as a part-heard matter.

Signature Not Verified

Digitally signed by
Anita Malhotra
Date: 2024.09.12
18:24:15 IST
Reason:

                         (ANITA MALHOTRA)                            (AVGV RAMU)
                            AR-CUM-PS                               COURT MASTER