Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(6) in The Maharashtra Rent Control Act, 1999 (6)An application under this section may be made jointly by all or any of the tenants interested in respect of the premises situated in the same building.
