Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 10 in King Georges Medical University, Uttar Pradesh (Amendment) Act, 2018

10. Amendment of Section 29.

- In Section 29 of the principal Act, in sub-section (2) for clause (ii), the following clause shall be substituted, namely -"(h) the Deans of the Faculties;"