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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(1)(c) in The Rajasthan Housing Board Act, 1970

(c)that water and other sanitary conveniences have been duly provided in such street, it may declare the street to be a public street, and the street shall thereupon vest in the local authority concerned and shall thenceforth be maintained, kept in repair, lighted and cleaned by the local authority concerned.