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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(p) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(p)'Installation' means the whole of the electric wires, fittings, motors and apparatus erected and wired by or on behalf of consumer on one and the same set of premises as per B&L form;