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[Cites 0, Cited by 0] [Section 16A(4)] [Section 16A] [Entire Act]

Central Provinces And Berar - Subsection

Section 16A(4)(c) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

(c)all references in this Act to a market committee, chairman and vice-chairman shall be construed as references to the managing committee or governing body of the society and to persons bearing office therein.]