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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(3) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

(3)Such meeting shall be presided over by the concerned Canal Officer and the Canal Officer shall inform all the members present therein about the registration of the Water Users' Association. The members present in the meeting shall decide the suitable name for the said Water Users' Association by passing a resolution with majority. The Canal Officer shall enter the said name of the Water Users' Association in the register to be maintained at the office of the Canal Officer in the format specified in Form-I to Annexure-1.