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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(i) in The Dibrugarh University Act, 1965

(i)to consider the measures suggested by Academic Council on any matter affecting the academic work of the University and to express its views on them, to consider any matter referred to it by the Executive Council on the Academic Council and to submit reports thereon to the Executive Council, or the Academic Council as the case may be ;