Patna High Court
Chandan Kumar Singh & Ors vs The State Of Bihar & Ors on 13 July, 2016
Author: Vikash Jain
Bench: Vikash Jain
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.1020 of 2013
IN
Civil Writ Jurisdiction Case No. 16074 of 2011
===========================================================
1. Chandan Kumar Singh, son of Shri Sateyendra Singh Resident of Village -
Khajuria, P.S. Muffasil, District - Arrah (Bhojpur)
2. Kamlesh Kumar Singh Son of Shri Vishvanth Singh Resident of Village -
Khajuria, P.O. Khajuria, P.S. Muffasil, District - Arrah ( Bhojpur )
3. Dilip Kumar Singh Son of Shri Umashankar Singh Resident of Village -
Khajuria, P.O. Khajuria, P.S. Muffasil, District - Arrah ( Bhojpur )
.... .... Petitioners
Versus
1. The State Of Bihar
2. Shri Abhayanand, the Director General of Police, Bihar, Patna
3. Shri Rabindra Shankaran, the Deputy Inspector General (Human Rights)
Bihar, Patna
4. Shri Jitendra Singh Rana, the Inspector General (Bihar Military Police) Bihar,
Patna
5. Shri Binay Kumar, the Chairman cum Superintendent of Police, Gaya
6. Smt. Harpirt Singh Kaur, the Chairman cum Superintendent of Police,
Jehanabad
.... .... Opposite Parties
===========================================================
Appearance :
For the Petitioners : Mr. Ashok Kumar, Advocate
For Opposite Parties : Mr. J.S. Arora, SC 6
===========================================================
CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL JUDGMENT
Date: 13-07-2016 The present contempt petition has been filed for non- compliance of the order dated 16.09.2011 passed by this Court in CWJC No. 16074 of 201, inter alia, disposed of in line with the judgment dated 28.06.2011 in LPA No. 831 of 2009 and analogous cases.
2. Learned counsel for the petitioners fairly accepts that a number of similar matters have been disposed of in line Patna High Court MJC No.1020 of 2013 dt.13-07-2016 2/2 with the orders passed in MJC No. 871 of 201.
3. The instant contempt petition is accordingly disposed.
(Vikash Jain, J) B.T/-
AFR/NAFR NAFR CAV DATE N/A
Uploading Date 15.07.2016 Transmission N/A Date