Sri T Bhavani Shankar vs The State Of Karnataka on 23 August, 2011

[Cites 0, Cited by 1]

Karnataka High Court

Sri T Bhavani Shankar vs The State Of Karnataka on 23 August, 2011

Bench: Ajit J Gunjal

EN TE'i'E§I E'§};(}E'i {YOU E351." {ZEF E{A?€NA'I2~'§,KA 531"?' B£--§?'£{}AL€)E€§:

II}f'{§'E*ZI.3 T?-.H$ '§'E"iEZ 2i§"§-34* I'f}.:'-'Cf SF' 2'-X[[,J{}U 22$}; 1 E3 §}F'{} RE wiia §z::)N*:31,:'3: 3%/IE{,1}{J:%'_E'1{L'§: 9m'_:' L: gfgzit-;:;§A:g " H 'W.P:N<}.22 :84 GP' :z{3i"%:":1".:+_g"_'é V BETWEEN » .2. sRI.'.§:B;-~iAv.sis4E s32~:;2.§-:.;-;;s.R Aiéfiii) AI:30'i§'E' 55 YE:';A.§%f:E _ _ S/0 m;.I'.£§: .E;1.~~:z*v'Ap§>A :f2<)<>L3z=x§;:*;- . '

2. SIR}.'I'LGAN'GAEi)'HAR 7 AGEZEE A§3OU"I'5i;' YI%ZAfi{§_ ' _ 'V SKO :4-*vs,.':*:e: s§TTT1::%;xET%_:a:x 1g>:><}£3;x;:2';r

3. ssaiir,<>;>i;s:3:--§é;§;§g§;; ~ 1:

AGE1Ii}V'J%XE3Gi:f"£T. SS? ':«'::'§:_A§'{s»j :=;;<:; 11¢-rs;r:§ .;'S}'-'i'§'1f§{3_E;'F5':'%1 2iI*a:>c>.;;;;;z':"

4. gm.':::i3I3<:xz:x:};asV 'jg ». , AQEEEETB ;<z§%<;> z;;:*:-f 4:»: 3fEe:;mLg'~--%.%. Sji} _?:A'17§%Z- ;<s;§_:*~i,-?;+a,:>%§i>.»<':;'-§3<:s:>JAR':2' , S:-a>::§--:§: :.§'§:aJ;xKA:I§ . _ " - ;"»'x{§*EZ.£'} av-'a<';»":::":* 45 §=';::ga:2$ _V » :*§.;z:_:§ ;...xé~.::.%$§¢;:vga;>*:»>ga §}<><:>gm:~2'x? .,:--:g:;:._:_V A;%I%.E?;--' §§§r1S§E§TE'§"€%§{i}- rs? ?::::;a_§:: 53.24-§--;é,_ gaagzismga '§Z%E.,KE§§$ "E'§*£5r<:}§<£§fs£d'3T5'§T.'?;J .V ?§;L%.E\5£};%:E,.€}E€E%: '§':%§.2é.§§i. ;:.>,:~<; W-§';"v's3 0:321 .._,:?3§%Z"E'i'§'E{}§'~E§'?:§3%EE:% T.:; &>;'; é;2::::=:f;i§a;2§,T;:és:3\2:3:-:5: §>'§e;2:>;;::":: :%:."':'*':"':z'; ?:E'ﬁ'T}i~'9E ANS {a a £23} V ' =§'€'}:;

. "FEE: S'E';'7'{I'§*3 Ci?'-' KARN'£%.'E"z%.K'§:

E¥€E?§;\f EZN U E) [:3 §%ZPj7Uf*€'I.'§vE EZI'*€'II' M.S¢E?3{§§L,.if}I§*$(} DR.A?v'I Bfifi} KFXR VE?;E§'iT}§ £:§:?:E'€€}57&.I.-C3E¥?;£%Z ~-- 5550 06% §9{I§§7'FE§§S§}ZN'Z'E%:E'3 BY 1'Y'E?> ESEILC RE§'E'§'&R.'f' 'Z."§"1E%Z- if/KNEE '.§"§3{.E.E{3{i?~§.z'¥_§.3 MAE'€GA§.€}RE§ 'ET:"'aLT;£ hi I}..E§. -- 5375 061..

SRI'.I*v§ U'N.13:'zfE«-yam .§.>:vA £{ANNUR, AL§>E:.

EvEANGAI,;0E{§€ 'i';ﬁ;E.,}JEi . :;>.;<. ~ 5% 99?. ' RE;E3'RE';SE:":E'\E'E'I%ZIf} BY yrs' 'A EI)'£+2's;'€f}'§'E%:E€;S SR§.R;mA §T><§;C§;s;g?§>::2\;' {S:r:.:r<:j;I¥e:' %:i§;.«;:s::,i?i »a5:3_i%§;§:"' _ _ E'-"{E:E3E<7;--§§ZSE§E'>£'?§§§} 5-~:;:4:. _:;§I2.gg.;-- .

sM*£'.§;§s;E:L;2 ' L' " "

Eviéidéﬁfﬁ ' _ _ "

xaizﬁ .m;§"§e: §73eif§E%/1.5%. :;T><:<;>,;§;r;§=2*y"

§5%E'*§T¢Ki_§E"?§Ef€E " « ..... V' » .z7:{;'_§%-::.}"'A.r:§%<V3£33" 52 Y'E::'?'aE<iS .v5~';<:*;:§V*i.€;§ '*«{ir2:f"§*:'»-:~«§.

1- if-§:ixEVk.\%§:{v:"'.EV.:}V'jf§g§ﬂ€%V§.§E.,,,.§%'E}' Yiflz'-'ii-{S 5%} é<":E .8:-12:; H;a§§:&;§3;T:

;~gG«::::.'; .1.;f:_:-;§ai:«é_,2'§f 43 %5'§;aa_:»e:§ sf-gm.3;+g;::a.:_:§::»;§«-E *,:~"%,€.}_E§.§§r ?'z,E:% {fl!§_§"§" 5% IE. 'E5 Eiﬂ E5{.::':3 3.5-':E.A-z"'a Ef§E:{ E E" E 5% A'-s%{IE-Eaiifé zE.Ef:E{§}=§..§fE.' '2"E%Z:'%.E'%ifi:§ ESE '31.} {E3} f%.§%'§%Z {If.§.§§§'¢.§.'E§¥E.E%§§'£ ' ii???' §;:""a"§'§*I- §'5%;"%?s'E;"§ E-"'5§f}€:}<T§;'"§§éi"¥f'

--. §%i:§":* §3;',%"2~:z.'";€" :31.' :.}ii.f'{..'.1,E.§}EI{§§_"i{ﬁ§:' 57£E'sE'§T) ALL f§E¥?;.E:: R'§:iE3§l',}§.?'€{ﬂ§ z'§fY EQRNNEE R. 8»: 5%.Lz-'1? E3 EE..,E_;.5"§{} E T\a'£5%E'€GAIJ{f} RE': "E"f£§.i.§ K .{}.E{.. -- 5?':'3 {}{3'?'.

amt' S'RL:X.§<I§S'% -Em-?,s7x Eiéf--ii;?:'§T 5%.: 5R:.K.R:s.e1~§ gm A::::.-23,-" :::{>9§{é'7 " .' {ff / §3{='§»E.»"-'%:E'5'}§ . . .§<2.1e:$;2.><>:'~: :4::f:r:.:*§;;5*?:fTfE%'- _ 'EH13 va'§2:';" '§§>E%:-'.E'E'§7EC}E€\? :5 §«';_:.,E::.>'»;;Nmzéé f5s;;:;z;9;*:.a:§'LE;:;<§ I2:2£'3::

5;: 22:? ms WEE; {3€}NE§'§'IE'i'Li".I'E(EN <32? :N?§':s:;»,_ a2m_*:=z;~_:*: '§>*:'<*,;a*s':::§e.

Ta Q§;';:s:~~"; 3%-::%: {)'R'{3E%:-RE :>;a.*_1*:s:§:}'2.9.4.2m__1 _:;%;x;:-::%;:a;v..1;f'>.::;xyER5"

:x%0.2:??5;' }9?7¥;?8 PA.SSE%ZEi} :23'; 71:;--:':5:.:2M> §*?;.EZf,S5§i3{}f'xE'E.}E§;§\J'1§' 133' ;a1a:':x:z<:>4'LJ:2:-$2-53' . ' '§'E---HS E%?V§:)R {:<3:*v2::£\z§;*;-.._:{:ex.; :%f<>;;;w_§5>:-2e.1:a;z iissfmgaaf ;~z2::Az~a:;'\;z:; '£'HES E.}A'{ my; {TLGURT M;-u;>:;; "mxe:VR0::,:;:::§:%g:vN=;;:

.. % % 'iE'}:::;«::é' W"£:::§::E,es:3%::§Ei-3igg "'.,;ﬁ€1%se;§_}:;i7ei:'i§'¢:éiE. is E§{?1""'%,7f;'.{i zzméi r:%§}rs*s~_1%e;".:%&:ci by .§"a./§E}%h22£:5 Ee2:.:':"2{:é=:i <f~<,>s;.m-sssel. _ 3%./E1°.E9§';I:§§V:.:.§%f;;%;--..:'1 "§.§?:22%.i's*éT2£?{T§ E~§i;,;ih {'i<m:'§ {".'::;m;*.:*:'u';'1§%;§'1i.: ' P--.'i§;%a.{.';<:-tit' :2c:;»':i1;*ii*{ié' E1::>r :"e:~a;g:s>':':<%a:;%:_':E':$ E 2-mii 2. V 3;' §;f3r':{;é.:,§g;_}: €..§";{-':% .mz::.%;.§.:;%;" is Eiseemafi {aim §}'Z"€§iE'1f.?.§§'E2§I}=-' V " E'"s::%a.r§--~:f_:;};, 323%?.Ef:}{7<>:z;2;aé:2f;4 {sf 'zzsmh iiéaat {".'{}§,%§i'§E':'€if§§ if 'i';::E«:{%.:'E. 22;} " §2i>;i iézmé {:§.§:éap:2s:;z;:§= €[}:"'a=::'-: §%;4.:m;»t2 §3'::::*;;}§;«::"'},.-K iE'§::%:.~; gm. 2.; §}§}§.§.€.iT;:1'§'E€.};€.'§ Z§§'T§ §*3'{";::::': 93: § 51%, 252.; 5:; E i::.;,: 3% :33":

;:2e:'1<iir:g.g; {',f(3?£'}S§{.i€i?:'€i'{'i<.:v§1 ¥:3r3:E'3:;m:*. IE2:-?: E;-mszi '_E'.*:'i':'>e..z:;:..:-.2} at

3.\/§&?:.EE§§£}i§{}I'€?:.

5». E)m'§n ii§'.':.€* p:=%2'1z:Z€I}.{.%§; Sf i,£"::;~? :e;e:2.i{.i 1}:*§;:::§::{:§i§:f:';§s' Rzima E-}<)<T::§2:z:*§: Ciiéfd éiliiiﬁli i'i':.::? 1{?§_.;éEi§ }'::eirs=,: x.1:<;é:'e "£;s:fV:n;:;;f:}}'.:£ﬂ' (>2:---.[ .r:=.:c<>;'(§} 'E'1";.Er §Z>€':*.';'§E1.i{}§'E.€'i:'ET;'.%% §':er'z:i'§";. zzziég} {~'Eé2.i;:5:'ing;i:' "E::_f§ 'b<-é_ ffﬁi? §€'§.§2Z£ Ezeirs; maziie am ag:2'pi_i.<:2?zE.im:1 Er) <l_:-;<:§;1%:--a:.«3 :1: :1 Tre=:5f.:..::.<.j>fs:;?; '1£'."i"1"£+ saaiéi ap;3ii.<:21i.i::m W213"; $<'3ri{>1.::§§§,§_"m');::<):e%;%::E. -- "i'i'1é§ L.21z1d '§'rib1mz1§ E2e1v£1':g 1f€:gar€§__'i1-<_> :'.§i£<3 f;é{'.é1_i.'hi2:i;, thzgr :.e1p§3£E£:a1z':'£.S pe*{,i"£',§<>n»<;::"s5 gage. Razz; 21 Pg:_Qj'2:::vIe'{ s;:is3;1;:*:*':':_#f$:;~.}j::f':1:£'}cir'@z'1 was; of '{l§"2€ véisw :'.E2.21'i::_"*;.?{:*'t,:' :1'f€% 2131<>"'{ i:.§§e:_V E':-'-' f}}:'--:1-Ew' E'1e:1?r3 m'1d i':%";e3:jJ :%az1§'2{>°{' 1if}§-: gt-a::=§'"§fé:';fr::§_i" 'wi<E,'§:::; é9;§.15:':}i. fa .s::;i.2a;iu.§; zmgﬁ hzzis :*":j;'{;*:<:€;.e';%<§ EEEE a.';}g}E'§<éé:s.€..i4i:2': ?2?:--s; 3-s:~;i:' wE_";i_{:_%i: {ha z;2§}pE§ :zmi;ss are V E}@iﬂ{}§'{?§: i:E1_£:~t; {Z<;%;,i':.-E: V V A E' .E2a;'f-:l{?s.._%1§?2:2:"{§ €122: Es%2.::*::2?£§ :'r:>:.1:':;<=3e.} .:'«,a;;3§<->2'::"'§ng_,:;§ Em? E..§'2e°._% §:%<;7§L§§i§§a" 15:22:' 2::$"%;w::EE 22.5; iiizéé :1*<>:"3'£.<;:s;%€z.§z":g§;" :*s%s;p{}z'2_£§:=%:"2*é., Z? 3 22:3? vi {he 2;is::"a;.:-V t".E:za.§. ?:;§"2<+ <_;»'::°<:§€;:' ;;}2s,:':»:;$<:%€i E13; éhgt: ..%,:;=;:'2.c§ ";£7.§f:'§}m':.2t2"§ a:.?;m:':<:>'i: E133 §;f:2..:.?'<;i~.{'E. £3 am §§{'m%:}'é; i";£"'£,'i€% €.E"§2'i'§1 ""§,%"_:€é; s:'%<:2:2€;{>z:§,§{":3': <73? §'E':a,% g:a?§'_§.:::;{:>:'2{%z*s% $593 §'Zr'12:;.i: §?"a">:"::": Fﬁém'? _f?ZE:::{§ §.~3;e.-m"§:«: I%¥3'<:<'3_;? {.§§§e;é_.é?a"i::&;{&§:t; é.'E':;3: ii' 3;: §"2.::2:':i§ i.<::":2;a*:':.:.:?:;. if ii is'; §'»:";ss' ﬁzz': _§.:,:€;"<§'§'§:*é::::::'s;:;?-z" 'mi: féézg': ;?IE..§'}§}§"{,':§E§"'§E:E.E'E?? '...»'1 E~3é.2ii. amgi f§€€j'§{ p221z'¥.§i'i«:>r': if 'Efh{',_fy" 2?:..I"E:'. m':E'i§;.§e;?iti u:'1{i<3:' '{'§'.1€=. Ezmr. E 2-ma Q? E':E'2é:* xriczv i"h.2::i' i'.E§é? q'1,2éé5§€::Z.<>:'1 (sf Emi:€:'I35:zjs:':i:{'ite c§<T>:%:~sa Iwi: ;::.:"i5e.. PE'.i§.%,i€f}IE s;i;2:z'2.d$; dispased ssf, fvf'{r§ R.Kz.1_.m:aa§"_. §:§2::.r.:':&?<£ Hi;_.;'h {,'im.:ri: _H{}§f§x=:§?%;*;'zT§1:€;§;'nf:' Plsémicér a;:>pe=:2az*é.:':;3; far r€$p<3:'1d:%:":t:$; E. €:'§.'§'1'(§':vQéiriéé"§}é:EI'f}Q§§}f€§3{§A_.7A' {:3 fiie meitim <3? 21ppé;%2:':'21r1£:e:% V'u'ifi}Tii§'1 £"<>:;;:;;f A . 'V . SS

Unlock Advanced Research with PRISMAI

Karnataka High Court