Bombay High Court
Ms. Stella Henriques (Deceased) Thr. ... vs M/S. Premiere Vision, Partnership Firm ... on 6 September, 2023
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
20_cra_218_2023 wi_wpst_10731_2023.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO.218 OF 2023
1a) Gregory Stephen Henriques ...Applicant
Versus
M/s. Premiere Vision and Ors. ...Respondent
WITH
WRIT PETITION (STAMP) NO.10731 OF 2023
1a) Mr. Gregory Stephen Henriques ...Applicant
M/s. Premiere Vision and Ors. ...Respondents
...
Dr. Rohini Pandit with Mr. Kevin Gala i/b. Dr. Rohini Pandit for the
Applicant.
Mr. Sureshkumar J. Panicker with Ms Poonam Panicker and Ms Anita
Chikne for the Respondent Nos.1 to 3.
CORAM: SMT. ANUJA PRABHUDESSAI, J.
DATED: 6th SEPTEMBER, 2023.
P. C. :-
1. Both parties seek time on the ground that they are exploring the possibility of amicable settlement. Time is granted.
2. Stand over to 27/09/2023.
(SMT. ANUJA PRABHUDESSAI, J.) Signed by: Megha S. Parab Designation: PA To HonourableMegha Judge 1/1 Date: 07/09/2023 14:22:55