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[Cites 0, Cited by 257] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1) in The Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013

(1)The Collector shall pass Rehabilitation and Resettlement Awards for each affected family in terms of the entitlements provided in the Second Schedule.