Delhi High Court - Orders
Google Llc vs Makemytrip (India) Private Limited & ... on 2 November, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~8 & 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 147/2022, CAV 155/2022, CM APPL.
27148/2022, CM APPL. 27149/2022, CM APPL. 27150/2022 &
CM APPL. 27151/2022
GOOGLE LLC ..... Appellant
Through: Mr. Sandeep Sethi, Sr. Adv. with Mr.
Neel Mason, Mr. Ankit Rastogi, Mr.
Vihan Dang, Ms. Aditi Umapathy &
Ms. Varsha Jhavar, Advs.
versus
MAKEMYTRIP (INDIA) PRIVATE LIMITED & ORS.
..... Respondents
Through: Mr. Amit Sibal, Sr. Adv. with Mr.
Mohit Goel, Mr. Sidhant Goel, Mr.
Abhishek Kotnala, Mr. Deepankar
Mishra & Mr. Karmath Dev Sharma,
Advs.
Mr. Ankur Sangal, Ms. Pragya
Mishra & Mr. Shashwat Rakshit,
Advs. for R2 & R3
Mr. Rajat Aneja, Adv.
Mr. Arun Kathpalia, Sr. Adv. with
Mr. Aditya Gupta, Mr. Raunaq
Kamath, Mr. Rahul Bajaj & Mr.
Sauhard Alung, Advs. for R4
+ FAO(OS) (COMM) 148/2022 & CM APPL. 27356/2022
GOOGLE INDIA PRIVATE LIMITED ..... Appellant
Through: Mr. Arun Kathpalia, Sr. Adv. with
Mr. Aditya Gupta, Mr. Raunaq
Kamath, Mr. Rahul Bajaj & Mr.
Sauhard Alung, Advs.
versus
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR FAO(OS) (COMM) 147/2022 & connected matter Page 1 of 2
Signing Date:03.11.2022
18:15:39
MAKEMYTRIP (INDIA) PRIVATE & ORS. ..... Respondents
Through: Mr. Mohit Goel, Mr. Sidhant Goel,
Mr. Abhishek Kotnala, Mr.
Deepankar Mishra & Mr. Karmath
Dev Sharma, Advs.
Mr. Ankur Sangal, Ms. Pragya
Mishra & Mr. Shashwat Rakshit,
Advs. for R2 & R3
Mr. Sandeep Sethi, Sr. Adv. with Mr.
Neel Mason, Mr. Ankit Rastogi, Mr.
Vihan Dang, Ms. Aditi Umapathy &
Ms. Varsha Jhavar, Advs. for Google
LLC
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 02.11.2022 List for further proceedings on 03.11.2022.
VIBHU BAKHRU, J AMIT MAHAJAN, J NOVEMBER 2, 2022 SS Signature Not Verified Digitally Signed By:HARMINDER KAUR FAO(OS) (COMM) 147/2022 & connected matter Page 2 of 2 Signing Date:03.11.2022 18:15:39