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Delhi High Court - Orders

Google Llc vs Makemytrip (India) Private Limited & ... on 2 November, 2022

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~8 & 9
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     FAO(OS) (COMM) 147/2022, CAV 155/2022, CM APPL.
                                27148/2022, CM APPL. 27149/2022, CM APPL. 27150/2022 &
                                CM APPL. 27151/2022
                                GOOGLE LLC                             ..... Appellant
                                                  Through:    Mr. Sandeep Sethi, Sr. Adv. with Mr.
                                                              Neel Mason, Mr. Ankit Rastogi, Mr.
                                                              Vihan Dang, Ms. Aditi Umapathy &
                                                              Ms. Varsha Jhavar, Advs.
                                                  versus
                                MAKEMYTRIP (INDIA) PRIVATE LIMITED & ORS.
                                                                     ..... Respondents
                                                  Through:    Mr. Amit Sibal, Sr. Adv. with Mr.
                                                              Mohit Goel, Mr. Sidhant Goel, Mr.
                                                              Abhishek Kotnala, Mr. Deepankar
                                                              Mishra & Mr. Karmath Dev Sharma,
                                                              Advs.
                                                              Mr. Ankur Sangal, Ms. Pragya
                                                              Mishra & Mr. Shashwat Rakshit,
                                                              Advs. for R2 & R3
                                                              Mr. Rajat Aneja, Adv.
                                                              Mr. Arun Kathpalia, Sr. Adv. with
                                                              Mr. Aditya Gupta, Mr. Raunaq
                                                              Kamath, Mr. Rahul Bajaj & Mr.
                                                              Sauhard Alung, Advs. for R4

                          +     FAO(OS) (COMM) 148/2022 & CM APPL. 27356/2022
                                GOOGLE INDIA PRIVATE LIMITED                    ..... Appellant
                                                  Through:    Mr. Arun Kathpalia, Sr. Adv. with
                                                              Mr. Aditya Gupta, Mr. Raunaq
                                                              Kamath, Mr. Rahul Bajaj & Mr.
                                                              Sauhard Alung, Advs.

                                                  versus


Signature Not Verified
Digitally Signed
By:HARMINDER KAUR         FAO(OS) (COMM) 147/2022 & connected matter                    Page 1 of 2
Signing Date:03.11.2022
18:15:39
                                 MAKEMYTRIP (INDIA) PRIVATE & ORS.                 ..... Respondents
                                                   Through:     Mr. Mohit Goel, Mr. Sidhant Goel,
                                                                Mr.    Abhishek     Kotnala,     Mr.
                                                                Deepankar Mishra & Mr. Karmath
                                                                Dev Sharma, Advs.
                                                                Mr. Ankur Sangal, Ms. Pragya
                                                                Mishra & Mr. Shashwat Rakshit,
                                                                Advs. for R2 & R3
                                                                Mr. Sandeep Sethi, Sr. Adv. with Mr.
                                                                Neel Mason, Mr. Ankit Rastogi, Mr.
                                                                Vihan Dang, Ms. Aditi Umapathy &
                                                                Ms. Varsha Jhavar, Advs. for Google
                                                                LLC
                                CORAM:
                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                   ORDER

% 02.11.2022 List for further proceedings on 03.11.2022.

VIBHU BAKHRU, J AMIT MAHAJAN, J NOVEMBER 2, 2022 SS Signature Not Verified Digitally Signed By:HARMINDER KAUR FAO(OS) (COMM) 147/2022 & connected matter Page 2 of 2 Signing Date:03.11.2022 18:15:39