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State of Tamilnadu - Section

Section 132 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

132.

The rules in this Part and rules 7, 8, 10 and 11 in Part I shall mutatis mutandis apply to cinematograph exhibitions in [music] [Inserted by G.O. Ms. No. 1591, Home, dated the 5th June 1980.] dance or drama performance as a stage aid.