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[Cites 0, Cited by 0] [Section 26(10)] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(10)(b) in Andhra Pradesh Electricity Reform Act, 1998

(b)tariff means a schedule of standard prices or charges for specified services which are applicable to all such specified services provided to the type or types of customers specified in the tariff notification.