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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(r) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(r)"Lift Irrigation" or "Lift Irrigation Scheme", in relation to Lift Irrigation Water Users' Association means all Lift Irrigation Schemes, wherein Government permission is required for lifting water, but excluding the Lift Irrigation Schemes on private open wells and bore wells;