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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(2) in The M.P. Nikshepakon Ke Hiton Ka Sanrakshan Adhiniyam, 2000

(2)It shall come into force on such [date] [W.e.f. 10-5-2001.] as the State Government may, by notification, appoint and different dales may be appointed for different provisions of this Act.