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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(2) in The West Bengal University of Technology Act, 2000

(2)The Academic Council shall have the power to propose regulations on all or any of the matters specified in clauses (1) to (i) of sub-section (1) and matters connected therewith or incidental thereto.