Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 89 in The West Bengal Motor Vehicles Rules, 1989 89. [* * *] [Rule 89 omitted vide Notification No. 1684-WT/3M-51 /2000 dated 20.2.2001 (w.e.f. 1.4.2001).]
