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[Cites 0, Cited by 4] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4) in The Tamil Nadu Admission In Professional Educational Institution Act, 2006

(4)The appropriate authority and the consortium of unaided professional educational institution shall prepare the rank lists for admission of students to the seats referred to in section 3 and section 4, respectively, and allot students through centralized counseling.