Section 9 in The Sick Industrial Companies (Special Provisions) Act, 1985
9. Salaries, etc., be defrayed out of the Consolidated Fund of India .-The salaries and allowances payable to the Members and the administrative expenses, including salaries, allowances and pension, payable to or in respect of the officers and other employees of the Board and the Appellate Authority shall be defrayed out of the Consolidated Fund of India.
