Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(3) in The Maharashtra (Vidarbha Region) Agricultural Debtors Relief Act, 1969

(3)no second appeal shall lie against any order, decision, declaration or award of the Court under this Act.