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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(20) in The Recognition Of Zoo Rules, 1992

(20)Designing of any new enclosure for endangered species shall be finalised [with the approval of] [ Substituted by G.S.R. 520(E), dated 10.7.2001 (w.e.f. 11.7.2001).] with the Central Zoo Authority.Hygiene, Feeding And Upkeep