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Madhya Pradesh High Court

Union Of India Through Department Of ... vs Narayan Chouhan on 1 October, 2019

                                           1
              HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE
                           WRIT PETITION NO.20911 OF 2019


            Indore, Dated 01.10.2019
                  Shri Sudhanshu       Vyas,   learned   counsel for the
            petitioners.
                  Issue notice to the respondent on payment of process-

fee within seven working days. Notice be made returnable within four weeks.

List the matter on 02.12.2019.





             (S.C. SHARMA)                      (SHAILENDRA SHUKLA)
               JUDGE                                 JUDGE

   Arun/-



Digitally signed by ARUN
NAIR
Date: 2019.10.01 18:33:02
+05'30'