Madhya Pradesh High Court
Union Of India Through Department Of ... vs Narayan Chouhan on 1 October, 2019
1
HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE
WRIT PETITION NO.20911 OF 2019
Indore, Dated 01.10.2019
Shri Sudhanshu Vyas, learned counsel for the
petitioners.
Issue notice to the respondent on payment of process-
fee within seven working days. Notice be made returnable within four weeks.
List the matter on 02.12.2019.
(S.C. SHARMA) (SHAILENDRA SHUKLA)
JUDGE JUDGE
Arun/-
Digitally signed by ARUN
NAIR
Date: 2019.10.01 18:33:02
+05'30'