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[Cites 0, Cited by 0] [Section 12B(3)] [Section 12B] [Entire Act]

State of Tamilnadu - Subsection

Section 12B(3)(b) in Tamil Nadu Payment of Salaries Act, 1951

(b)where the amount of such pension or honorarium is less than the pension to which he is entitled under sub-section (1), such person shall be entitled to receive only the difference as pension under that sub-section.]