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Union of India - Section

Section 10b in The Naptha (Acquisition, Sale, Storage and Prevention of Use in Automobile) Order, 2000

10b. Material balance for which Naphtha is required

I. Process .......................(attach details)................................................................................................................................................................................................................II. Material balance of each unit of Naptha consumed
End Products Production
Product A ..................... %
Product B ..................... %
............. ..................... %
  ..................... %
Wastage ..................... %
Total 100%
DeclarationCertified that the above information is true to the best of my knowledge and belief and the information as annexures and statements accompanying this application are correct, complete and truly stated, and if any statement made herein found to be incorrect, I shall be liable for action under the provision of law.
Date: Signature:
Place Name:  
Format in which the Licence shall be issued by the State Governments/the District Magistrate/union Territory Administrations/Government of India(See Clause 3(i))