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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(2)(d) in The M.P. Adjustment and Liquidation of Industrial Workers' Debt Act, 1936

(d)prescribing the form in which an order shall be made under sub-section (2) of Section 26, and