Allahabad High Court
Union Of India & Others vs Udai Bhan Singh on 12 July, 2010
Bench: R.K. Agrawal, Abhinava Upadhya
Court No. - 32 Case :- SPECIAL APPEAL DEFECTIVE No. - 828 of 2006 Petitioner :- Union Of India & Others Respondent :- Udai Bhan Singh Petitioner Counsel :- K.C. Sinha,A.S.G.I.,Dr. A.K. Nigam Respondent Counsel :- Ajay Yadav,I.N. Singh Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava Upadhya,J.
Civil Misc. Application(Delay Condonation) No.218731 of 2006 Heard learned counsel for the parties.
The delay in filing the present special appeal has sufficiently been explained in the affidavit filed in the support of the application for condonation of delay. The delay is hereby condoned and the appeal be treated as having been filed within limitation. Office is directed to give a regular number. The application stands allowed.
Order Date :- 12.7.2010 mt