Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88] [Entire Act]

NCT Delhi - Subsection

Section 88(2) in The Delhi Excise Rules, 2010

(2)When the officer-in-charge is absent from duty in the warehouse on account of leave, he shall hand over the keys of the bonded warehouse to the excise officer,appointed in his place by the Deputy Commissioner, who shall discharge all the functions of the officer-in-charge.