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[Cites 0, Cited by 0] [Section 6(9)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(9)(ii) in The Bihar State Election Authority Act, 2008

(ii)the powers conferred by clause (i) shall not be exercised so as to prevent any elector who is otherwise entitled to vote at a polling station from having an opportunity of voting at that station.