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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(a) in Rajasthan State Accredited Journalists Medical Facility Scheme 2009

(a)Deaths: - The capital sum insured will be paid if the death of the insured person is within a period of twelve months from the date of bodily injury and such injury be the direct cause of the death of insured person.