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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(3)(o) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

(o)"Reserved forest" means any area which is a reserved forest as defined in sub-paragraph (2) of paragraph 3 of the Sixth Schedule to the Constitution of India ;