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Union of India - Section

Section 16 in The Merchant shipping (Radio Direction Finders) Rules, 1968.

16. Penalty.

- Any person who commits a breach of these rules shall be punishable with fine which may extend to one thousand rupees and if the breach is a continuing one, with a further fin which may extend to fifty rupees for every day after the first during which the breach continues.First Schedule(See rule 3)