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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(3) in Goa (Institute Menezes Braganza) (Supplemental Provisions) Act, 1997

(3)The adjudicating Officer, on receipt of any application, either under sub-section (1) or sub-section (2) shall, after duly verifying the claim made by the applicant and after satisfying himself after such inquiry as he deems fit, that the person claiming had a right Act to make the claim, determine the amount payable by the Government as compensation to such person.