Supreme Court - Daily Orders
Mayanglambam Rameshwar Singh vs Yengkhom Surchandra Singh on 14 December, 2018
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.30 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 32049/2018
(Arising out of impugned final judgment and order dated 19-09-2018
in MC No. 22/2018 passed by the High Court Of Manipur At Imphal)
MAYANGLAMBAM RAMESHWAR SINGH Petitioner(s)
VERSUS
YENGKHOM SURCHANDRA SINGH & ANR. Respondent(s)
(FOR ADMISSION and IA No.174760/2018-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 14-12-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. P.N. Mishra, Sr. Adv.
Mr. Sohil Rishabh, Adv.
Mr. Tushar Jalan, Adv.
Mr. Ritesh Agrawal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioner, seeks leave of this Court to withdraw the special leave petition.
The special leave petition is accordingly dismissed as withdrawn.
(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.12.15 11:48:27 IST Reason: