Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(29)] [Section 79] [Entire Act] State of Jharkhand - Subsection Section 79(29)(c) in Bihar Education Code, 1961 (c)that in other cases, the pay of no post shall be raised beyond the limit of sanction enjoyed by the authority which sanction the employment of the temporary establishment.