Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 145(1)] [Section 145] [Entire Act]

State of Haryana - Subsection

Section 145(1)(c) in Haryana Municipal Corporation Act, 1994

(c)the [***] [Word 'annual' omitted by Haryana Act No. 21 of 2012.] value of the land or building which he occupies and the name and address of the owner or lessee thereof.