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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Maharashtra - Subsection

Section 107(e) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(e)If the Executive Council recalls the Registrar before the expiry of his leave, the University shall pay the cost of journey to Bombay from where the Registrar is at the time of his recall.